| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| facio ut facias | I do, that you may do | A type of contract wherein one party agrees to do work for the other, in order that the second party can then perform some work for the first in exchange. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| facio ut facias | I do, that you may do | A type of contract wherein one party agrees to do work for the other, in order that the second party can then perform some work for the first in exchange. |
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