| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex parte | From [for] one party | A decision reached, or case brought, by or for one party without the other party being present. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex parte | From [for] one party | A decision reached, or case brought, by or for one party without the other party being present. |
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