| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex facie | On the face | If a contract is blatantly and obviously incorrect or illegal, it can be considered void ex facie without any further analysis or arguments. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex facie | On the face | If a contract is blatantly and obviously incorrect or illegal, it can be considered void ex facie without any further analysis or arguments. |
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