| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ei incumbit probatio qui dicit | Proof lies on him who asserts. | The concept that one is innocent until proven guilty. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ei incumbit probatio qui dicit | Proof lies on him who asserts. | The concept that one is innocent until proven guilty. |
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