| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| coram non judice | Before one who is not a judge | Refers to a legal proceeding without a judge, or with a judge who does not have proper jurisdiction. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| coram non judice | Before one who is not a judge | Refers to a legal proceeding without a judge, or with a judge who does not have proper jurisdiction. |
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