| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| Audi alteram partem | hear the other side | Refers to the idea that one cannot be fairly judged unless the cases for and against them have been heard. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| Audi alteram partem | hear the other side | Refers to the idea that one cannot be fairly judged unless the cases for and against them have been heard. |
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!