| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ad litem | for the case | Describes a party designated to represent another party who is deemed incapable of representing him/herself (e.g. a child or incapacitated adult). |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ad litem | for the case | Describes a party designated to represent another party who is deemed incapable of representing him/herself (e.g. a child or incapacitated adult). |
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