| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ab initio | from the beginning | "Commonly used referring to the time a contract, statute, marriage, or deed become legal. e.g The couple was covered ab initio by her health policy." |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ab initio | from the beginning | "Commonly used referring to the time a contract, statute, marriage, or deed become legal. e.g The couple was covered ab initio by her health policy." |
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