- Aberdeen - Robert Gordon University Aberdeen Department of Law The Mission of Aberdeen Business School is to prepare the innovative and entrepreneurial leaders of the future with the capability to anticipate and manage change in international business and professional environments.
- Aberdeen - University of Aberdeen Law SchoolThe Law School maintains close links with the legal profession, many of whose members teach part-time in the University. Being a large city, Aberdeen has its own District and Sheriff Courts and is home to a permanent sitting of the High Court of Justiciary, Scotland's highest criminal court.
Law LibraryLegal Publications
- Dundee - University of Dundee - Faculty of Law and AccountancyThe work of the Faculty is research-led and the academic staff are all involved in research projects, whether on an individual basis or as part of a team. Their research informs their teaching. At the last Research Assessment Exercise conducted in 1996, the Department of Law/CEPMLP were together rated 5, and the Department of Accountancy and Business Finance was rated 4. The Faculty offers both undergraduate and postgraduate degree programmes.
- Glasgow - University of Glasgow - Faculty of LawThe Faculty of Law, Business & Social Sciences was created in 2005 from the Faculties of Law and Financial Studies and Social Sciences, both of which had long and successful histories within the University. The Faculty is dynamic and ambitious and is one of the top social sciences and law faculties in the UK. Our goal is to provide international leadership in research in the social sciences, to be recognised as a leading provider of postgraduate education and to be renowned for the quality and breadth of our provision across the range of disciplines represented in the Faculty.
- Glasgow - University of Strathclyde - School of Law Stenhouse Building Cathedral Street, Glasgow,Strathclyde University's Law School is one of the top law schools in Scotland and the wider UK. As well as achieving the top rating of 5A in the most recent Research Assessment Exercise, the Law School was awarded the highest grade by the Quality Assurance Agency. Their official independent review judged the School’s teaching, learning and assessment strategy as “exemplary”. This means that all of the Law School's academic staff are recognised as being among the top experts in their fields both nationally and internationally.
- South Bridge - University of Edinburgh - Faculty of Law Old College, South Bridge EH8 9YL, Phone: +44 (0) 131 650 9703The City of Edinburgh has been a major centre for Law since the middle ages, and for 300 years the University has trained generations of the world's finest legal minds. The first Chair in Law, the Regius Chair of Public Law and the Law of Nature and Nations, was established in 1707. The University has created and sustained a history of fine legal scholarship and education since that time.
- Stirling - University of Stirling - School of LawThe School of Law is building a strong reputation for excellence in research. Staff from the School were part of a department which achieved a 5B in the most recent Research Assessment Exercise. This means that our research is of international or national levels of excellence. Staff research is used for the benefit of students in teaching.
Thursday, 21, May, 2026
- Right to Life must Override Reproductive Choice in high-risk cases, HC refuses Termination of Minor Survivor’s 27-week Pregnancy | Read Judgement
- SC clarifies Bail Courts cannot pass Wide-Ranging administrative Directions on Trial Procedure | Read Judgement
- HC upholds Bengal’s Slaughter Guidelines ahead of Id-Uz-Zoha; says Cow sacrifice not essential Religious practice | Read Order
- Satirical outfit ‘Cockroach Janta Party’ files Trademark Applications after viral rise
- West Bengal government notifies list of 66 OBC classes following Calcutta High Court order
- Collegium recommends the names of six Additional Judges as Permanent Judges in the Bombay High Court
- CBI launches 'ABHAY'- AI-POWERED NOTICE VERIFICATION SYSTEM empowering citizens to verify CBI notices and defeat ‘Digital Arrest’ fraud
- CBI court sentences former Senior Branch Manager, Bank of India and a private person to seven years rigorous imprisonment in bank fraud case
- Advocates’ Association, Bengaluru, opposes move to establish High Court’s Circuit Bench at Mangaluru
- Former High Court Judge Biren Vaishnav sworn in as Lokayukta of Gujarat
- Keralam government appoints Advocate Mohammed Shah PA as Additional Advocate General in Kerala High Court
- Judge leads rescue of nearly 1000 bonded workers (Read here)
- HC Stays Relief allowing Judicial Staff to skip 3-Year Practice Rule for Civil Judge Exam
- Cyril Amarchand Mangaldas advised Jana Holdings Limited on the sale of its 5,160,903 equity shares held in Jana Small Finance Bank Limited to TVS Motor Company Limited
- Cyril Amarchand Mangaldas advised SiCSem Private Limited on availing fiscal support from the Government of India
