Law Schools in France

Amiens - Université de Picardie Jules Verne - Faculté de Droit et Science Politique Chemin du Thil, Amiens 80025, Phone: +33 03 22 82 72 72 For over 30 years, the Faculty of Law and Political Science trains students and grants European diplomas in many branches of Law and Political Science. It benefits also from an ideal location, at regional level (1 hour from Paris, halfway between Paris and Lille) and locally (location downtown, near the university library and a university restaurant).

Angers - Université d'Angers - Faculté de Droit, Économie et Gestion 13 all. Mitterrand, Angers 49036, Phone: +33 02 41 96 21 35 At the heart of the Loire Valley, 1 H 30 from Paris, Angers University, a multidisciplinary vocation, offers a wide choice of traditional training as well as innovative. More than 17,000 students and 2,000 continuing education courses for trainees benefit from diverse training and professional purpose.

Avignon - Université d'Avignon et des Pays de Vaucluse 74 rue Louis Pasteur 84029 Avignon, Phone: +33 (0) 4 90 16 25 00 Headed by a President and governed by three councils, the University is organized so as to contribute, alongside other structures of higher education, development of research and the raising of scientific, cultural and professional nation and individuals. So we find the University of the components (structures comprised of training departments and laboratories or research centers), common or central offices providing administrative and technical functioning of the University.

Besancon - Université de Franche Comté - Sciences Juridiques, Économiques, Politiques et de GestionBesancon - University of Franche Comté - Legal Sciences, Economics, Policy and Management

The Faculty of Juridical Sciences, Economics, Policy and Management can meet the needs of the Franche-Comté for training students who wish to undertake legal or economic studies and prepare for the traditional liberal professions (profession, notaries) for careers in public service (administration, judiciary, education) or careers in the private sector (management and administration of industrial companies or services).

Bordeaux - Université Montesquieu - Bordeaux IV - Faculté de Droit Bordeaux - Montesquieu University - Bordeaux IV - Faculty of Law Avenue Léon Duguit, Bordeaux 33608, Phone 05 56 84 85 86 The Université Montesquieu - Bordeaux IV is the successor of the former Faculty of Law and Economics whose distant origins date back to the fifteenth century. It includes training and institutes in the fields of law and political science, economics and management. It is organized into 6 Faculty of Law, Economics and Management, and economic and social administration (AES), plus a Business Administration Institute (IAE) and two institutes of technology (IUT) , one in Bordeaux and one in Périgueux. Moreover, it is attached by convention the Institut d'études politiques de Bordeaux.

Brest - Université de Bretagne Occidentale - Droit, Économie et Gestion à Brest Brest - University of Western Brittany - Law, Economics and Management in Brest 12 rue de Kergoat, Brest 29238, Phone: +33 2 98 01 60 30 The law department allows law students to a comprehensive curriculum, license PhD, via various masters, for professional purposes or research. The masters offered have considerably diversified, covering areas as diverse as the Law of the Sea, the right to property, but also public law, the right of vulnerable persons or management of nursing homes. These courses build on the expertise of research centers recognized by the Ministry (home teams).

Caen - Université de Caen - Faculté de Droit et des Sciences Politiques Caen - Caen University - Faculty of Law and Political Sciences Campus 1, Building Law, Esplanade de la Paix, Caen, Phone: +33 02 31 56 55 29 The University of Caen Lower Normandy meets the formidable challenge of training for men and mastery of new technologies, and opens to its environment by strengthening its partnerships and exchanges. Single university in a region, the University of Caen Lower Normandy is a human and technological resource center of primary importance.

Cergy-Pontoise - Université de Cergy-Pontoise - Faculté de Droit Cergy-Pontoise - Cergy-Pontoise University - Faculty of Law 33, bd du Port, Cergy-Pontoise 95011, Phone: +33 01 34 25 63 22 The UCP Was created in 1991 Within this dynamic framework. The University is divided into five departments created all in 1996: Law, Economy and Management, Languages, Literature and Social Sciences, Science and Technology. Since the establishment ict UCP HAS Developed exchanges all over the world and over 135 HAS partnerships with foreign universities. The UCP aussi takes share in the European exchange program and the HAS ADOPTED ECTS system (European Credit Transfer System) qui allows European students to obtenir In Their university credits for courses taken abroad. In October 2006 the Prime Minister, Dominique de Villepin, the thing UCP For His monthly conference underlining the high quality of the studies and the research Within this "University Model". The Faculty of Law Welcomes over 2,300 students and offers "Licence", Master and Doctorate Degrees. It is a dynamic and prestigious school Official 3rd in France by the French Ministry of Education and 1st in Paris and suburbs by "Student", the leading student magazine in France.

Chambery - Université de Savoie - Droit, Economie et Gestion Chambery - Savoie University - Law, Economics and Management 27 rue Marcoz, 73000 Chambery, Phone: +33 04 79 75 84 65 The University of Savoie offers its 12,000 students more than 200 degree programs. Since 2003, the university adopted the scheme LMD.Les training at the University of Savoie cover 4 main areas of training. Arts, Humanities, Languages Law, Economics and Management Sciences Humanities and Social Sciences, Technologies, Health

Clermont-Ferrand - Université de Clermont-Ferrand - Faculté de Droit et de Science Politique Clermont-Ferrand - University of Clermont-Ferrand - Faculty of Law and Political Science 41 Bd François Mitterrand, Clermont-Ferrand, It is the mission of the university to make every effort to enable those who attend to succeed. But, what success? The answer is twofold. Successful is indeed a good result, but also a happy outcome. In other words, the student's success reflects its success to the various tests which it has faced during his university studies, but also the quality of its employability. In the first case, the issue is that of success within the Faculty. In the second, it is that success with the Faculty.

Corse - Université Pascal Paoli - Droit, Sciences Sociales, Economiques et de GestionCorsica - Pascal Paoli University - Law, Social Sciences, Economics and Management Unit training and research of law, social sciences, economics and Corsica University management which according to its statutes is "Faculty of Law and Economics" is part of the University's tradition Pascal Paoli in the eighteenth and ensures to strengthen the standard of French and European universities. She enjoys what she is still a property of human scale to allow friendly relations between students and their supervisors, optimize training by strengthening the peripheral subjects (languages, ICT), and provide management adapted to individual pathways

Créteil - Université Paris 12 - Val de Marne - Faculté de Droit Créteil - Université Paris 12 - Val de Marne - Faculty of Law 61 avenue du Général de Gaulle, Créteil 94010, Phone: +33 17 Oct. 00 Jan. 45 With over 26,000 students, the University of Paris 12 - Val de Marne offers a wide range of courses, combining a scientific industry, medical technology and a broad tertiary sector Administration and International Trade, Law, Economics and Management, Humanities , humanities and social Sciences, social Sciences and education, science and technology of physical education, Urbanism. Organized on three levels - bachelor, master and doctorate - this multidisciplinary offer allows all our stakeholders (graduates, students, adults returning to education or job search) to follow the evolutionary path and move from a die to another, faculty or institute to another, general curriculum with professional training courses, often built in synergy with businesses and local institutions.

Dijon - Université de Bourgogne - Faculté de Droit et de Science Politique Dijon - Bourgogne University - Faculty of Law and Political Science Home of the University, Esplanade Erasme, Dijon 21000, Phone: +33 03 80 39 52 40 Choosing to study in Law and Political Science in Burgundy means choosing quality training recognized by the professional community. By his teachers, academics and practitioners, training is closely related to research and the professional world. Training and Research Unit, the mission of the Faculty of Law and Political Science is to train graduates who can meet the challenges imposed by the major transformation of society in the context of globalization.

Dunkerque - Université du Littoral Côte d'Opale - Droit Dunkirk - University of the Littoral Opal Coast - Right 1, place de l'Yser, Dunkirk 59375, Phone: +33 73 73 March 28 23 comprehensive university, it currently has over 11,000 students spread over 4 sites, providing initial training 50 degrees recognized nationally and ten BAC level degree courses and beyond in continuing education. She joined the European area of higher education in September 2004 by adopting the standard Licence - Master - Doctorate (LMD).

Grenoble - Université Pierre-Mendès-France - Faculté de Droit Grenoble - University Pierre Mendes-France - Faculty of Law 73 Universities street, Grenoble 59046, Phone: +33 04 76 82 55 01 In its overall mission of training, the Grenoble School of Law is distinguished by the international opening of its second cycle, offering the ability to integrate the curriculum one year made in Europe or North America. In addition to a strong presence of research, particularly in the areas of fundamental rights, intellectual property and European issues, the postgraduate courses open to the professionalization.

Guyancourt - Université de Versailles Saint-Quentin-en-Yvelines - Faculté de Droit et de Science Politique Guyancourt - University of Versailles Saint-Quentin-en-Yvelines - Faculty of Law and Political Science 3, rue de la Division Leclerc, 78280 Guyancourt, Phone: +33 01 39 25 53 13 The Faculty of Law and Political Science is located on the territory of the new town of Saint-Quentin-en-Yvelines. It offers its 3,000 students study optimal conditions and an environment of rare quality. The Faculty of Law and Political Science offers a wide range of Law and Science training policy within three degrees (Bachelor, Master and Doctorate) through the educational richness of four departments (private law, public law, legal history and political science), scientific activities are organized around four research hubs.

La Roche sur Yon - Institut Catholique d’Etudes Supérieures - Faculté de Droit La Roche sur Yon - Catholic Institute of Higher Studies - Faculty of Law 17, bd des Belges, La Roche sur Yon 85000, Phone: +33 02 51 46 December 13 After twelve years of operation, ICES, integrated the diocesan network of Catholic Education, has trained some 4,000 students from the Greater West region with over 85% success on state diplomas (DEUG, Licenses and Degrees ). At the same time, the Parisian architect, Denis LAMING was built in the heart of the city a set of buildings (teaching unit, university library, media center, student hostel) with remarkable architecture and offering students university space quality.

La Roche sur Yon - Institut Catholique d’Etudes Supérieures - Faculté de Droit La Rochelle - La Rochelle University - Faculty of Law, Political Science and Management 45 rue François de Vaux Foletier, 17024 La Rochelle, Phone: +33 05 46 45 85 20 Domain Law offers training license (bac + 3) doctorate (bac + 8) grouped around 2 mentions license, two references in master and PhD in 4 specialties. It also offers one university degree, professional license 1 and preparations to administrative and judicial assistance.

Le Mans - Universite du Maine - Faculte de Droit et des Sciences Economiques Le Mans - University of Maine - Faculty of Law and Economics Avenue Olivier Messiaen, Le Mans 72085, Phone: +33 02 43 83 30 00 The University of Maine offers at Le Mans or in Laval, preferred working conditions in a pleasant environment. The great qualities tools are at your disposal: a spacious and functional library, a space dedicated to digital technologies, comprehensive sporting facilities ... and soon a space dedicated to student life. The training offer is fully compatible with European standards: licenses, masters and doctorates punctuate the journey that you are offered, 21 research teams associated with the CNRS 7 ensure their recognition at the highest level, the quality of our offer.

Lille - Université Catholique de Lille - Faculté Libre de Droit Lille - Lille Catholic University - Faculty Royalty Free 60 Boulevard Vauban, Lille 59016, Phone: +33 03 20 13 41 00 The Faculty of Law was born free in 1876 and contributed to the creation of the Catholic University of Lille, which includes six faculties. Teachers, selected for their scientific and educational quality are either attached permanently to the Free Faculty of Law, either from the Public University. The Faculty of Law also free calls on stakeholders in the professional world.

Lille - Université Lille 2 Droit et Santé Lille - Lille 2 University of Health and Law 42, rue Paul Duez, Lille 59000, Phone: +33 (0) 3 20 96 43 43 Lille 2 University of Health and Law is part of the great European universities. At the heart of a young and dynamic city, European Capital of Culture in 2004, it offers its students a quality education that guarantees their socio-professional integration in different European training levels: Bachelor, Master, Doctorate. Our University has acquired an international dimension with the richness of his teachings, the diversity of its training, based on a story that, for four centuries, reflects a constantly renewed desire for excellence.

Limoges - Université de Limoges - Faculte de Droit et et des Sciences Économiques Limoges - Limoges University - Faculty of Law and Economic Sciences and 5 rue Félix Eboué 87031 Limoges, Phone: +33 05 55 14 90 16 Established in 1968, the Faculty of Law and Economics (FDSE) of the University of Limoges is installed in Limoges and Brive. Mrs. Dean is Professor Hélène Pauliat. The FDSE hosts about 2,500 students who fall into four general courses (Law, Economics, Economic and Social Administration (AES), Management), two specialized channels and an Institute for Judicial Studies. It prepares the thirty Bachelors degrees (bac + 3) Doctorate (bac + 8) in initial or continuing training, general or specialized.

Lorient - Université de Bretagne-Sud - Droit, Économie et GestionLorient - University of Southern Brittany - Law, Economics and Management Founded in 1995, the University of Southern Brittany, has now emerged as a key player in promoting social and economic development and regional cultural. Multidisciplinary, modern and innovative, UBS confirms uninterrupted growth, led by a strong will to close and professionalization.

Lyon - Université Catholique de Lyon - Faculté de Droit Lyon - Lyon Catholic University - Faculty of Law 23 Place Carnot, Lyon 69002, Phone: +33 04 72 32 58 99 For several years, the students of the Law School have the opportunity to spend a semester or two abroad. Among the many destinations include the University of Malmo, Sweden, the University of Cadiz, Spain, or the Bond University, Australia. These holidays are genuine opportunities to discover the specificities of the legal systems of friendly countries while improving their language skills

Lyon - Université Jean Moulin - Faculté de Droit Lyon - Jean Moulin University - Faculty of Law 6 Cours Albert Thomas, Lyon 69355, Phone: +33 04 78 78 75 67 The Faculty of Law of Lyon enjoys the highest French and international reputation. The latest edition of Gourman Report (6th ed. 1993) Class 1st among French faculties province, the 5th largest European powers after Paris, Oxford, Cambridge, Heidelberg. This place of excellence on the honor roll of law faculties is well deserved by the eminence of faculty, the diversity of courses offered, the quality of research, the extent of radiation in academia.

Lyon - Université Lumière Lyon 2 - Faculté de Droit et Science Politique Lyon - Lyon 2 University - Faculty of Law and Political Science 74, Rue Pasteur, Lyon 69007, Phone: +33 4 78 69 70 00 The Lumière Lyon 2 University is recognized as one of the first in France for research in the humanities and languages, social sciences, economics, political and legal.

Malakoff - Université René Descartes Paris 5 - Faculté de Droit Malakoff - René Descartes University Paris 5 - Faculty of Law 10 Avenue Pierre Larousse, Malakoff 92245, Phone: +33 01 41 17 30 82 Our Faculty attracts more than 3,700 students to pursue studies in law or economics and management. Since 2004, we are engaged in the so-called European LMD (Licence, Master, Doctorate). The license takes place in three years, the professional master or research is in two years, with entry selection of the second, among the students of all universities; PhD finally resulted in three years to the defense of a thesis.

Metz - Université Paul Verlaine - Faculté de Droit Metz - Paul Verlaine University - Faculty of Law Ile du Saulcy, 57012 Metz, Phone: +33 (0) 3 87 31 50 50 Through its units, the Faculty of Law, Economics and Social Sciences offers a wide range of training courses. - For students from the bachelor part of university or professional training - to adults involved in active life These courses lead directly to well identified trades or opportunities are opening on critical issues of society.

Montpellier - Université Montpellier 1 - Faculté de Droit Montpellier - Montpellier 1 University - Faculty of Law 39 rue de l'Université 2, Montpellier 34060, Phone: +33 04 67 61 54 00 The Montpellier University predisposes and leads the urban realities of knowledge and exchange. It creates an academic environment that boasts support all of its members and beyond, all who wish to participate in its actions. Symposia, round tables, courses, students use not just an animation or feature implementation closely-established devices. They are keen to live the university teaching material and research and consequently that of the city itself. The university and the city are all well-One. They can not conceive the one without the other. Their performances, like their concerns are shared.

Mulhouse - Université de Haute-Alsace - Faculté des Sciences Économiques, Sociales et Juridiques Mulhouse - University of Haute Alsace - Faculty of Economics, Social and Legal 16 rue de la Fonderie, Mulhouse 68093, Phone: +33 03 89 56 82 20 The FSESJ is organized in three fundamental sectors that cover a wide field among lesformations vocation to "tertiary" - Foreign Languages and Economics and Management (LEA; -Proficiency MST science and techniques- or International Business and Scientific Documentation Translation; MSG - Master of science managers); - Economic and Social Administration (AES); - Law. Far from only participate in a juxtaposition, the disciplines represented in the three sectors contribute, or contribute, to maintain a vocation of the Faculty. The first created industry illustrates this vocation: applied foreign languages were associated with commercial teachings, transportation and scientific literature. Transdisciplinarity in teaching leads to the student, on the double competence. Short-term projects developed by other sectors (AES and Law), especially for professional licenses and for postgraduate degrees, must strengthen this first orientation.

Nancy - Université Nancy 2 - Faculté de Droit, Sciences Economiques et Gestion Nancy - Nancy 2 University - Faculty of Law, Economics and Management 13, place Carnot, Nancy 54035, Phone: +33 03 83 19 26 00 The Faculty offers a wide range of diplomas opening on all careers in law, business and finance, economics and management. The Faculty now offers the License grades, Master and Doctorate, according to the process of European harmonization of qualifications begun in Bologna. Among the bachelor degrees (+3), note the original route that develop dual skills: Bachelor of "law and economics" license "the right language course". Of the 22 Masters (+5), 7 lead to research in the fundamental disciplines of law and the economy while 15 offer a Vocational training. As for doctoral students, they are both supervised by a thesis director, supported by a research center and the remarkably rich training program of the Graduate School.

Nanterre - Université Paris 10 Nanterre - Faculté de Droit Nanterre - Université Paris 10 Nanterre - Faculty of Law 200 Avenue of the Republic, 92001 Nanterre, Phone: +33 01 40 97 72 00 Université Paris 10: International University west of Paris. Nanterre University offers its academic community a rare gem in the Paris region: a real campus, located close to La Defense, and well served by public transport. Languages, humanities, sport, economics, law, psychological, social sciences.

Nantes - Université de Nantes - Sciences Juridiques, Politiques, Économiques et de Gestion Nantes - Nantes University - Legal Sciences, Political, Economic and Management Path Censive-du-Tertre, Nantes 44313, Phone: +33 02 40 14 15 15 Multidisciplinary, the University of Nantes is the second French university by the number of its students. First center of higher education and research in Western France, the University of Nantes is present in three locations: Nantes and Saint-Nazaire in Loire Atlantique; La Roche-sur-Yon in Vendée.

Nice - Université Nice Sophia Antipolis - Faculté de Droit Nice - Nice Sophia Antipolis University - Faculty of Law Av Robert Schuman, Nice 06050, Phone:. +33 04 92 15 70 67 The property in the areas of Law, Political Science, Economics and Management Sciences teaching and research activities. A 2004 Back to school, the Faculty came in the L-M-D (Licence-Master-Doctorate) and incorporates its training as part of the European area of Higher Education.

Orleans - Universite d'Orleans - Faculté de Droit, d'Économie et de Gestion Orleans - Orleans University - Faculty of Law, Economics and Management Rue de Blois, Orleans 45067, Phone: +33 02 38 41 70 35 With almost 4,000 students and 200 permanent staff, our Faculty's main mission is to help students build their career training and enable them to achieve their professional goals. From the first year we put in place successful support tools designed to offer students an educational environment of excellence.

Paris - Universite Pantheon-Assas Paris 2 - Faculté de Droit Paris - Universite Pantheon-Assas Paris 2 - Faculty of Law 12, place du Panthéon, Paris 75005, Phone: +33 01 44 41 57 00 The University Paris 2 Panthéon-Assas also called "Assas" is recognized for excellence in legal education, the university also offers human resource management courses (CIFFOP) and economics, it also offers courses AES (economic and social Administration), information and communication (the French Press Institute) and political science. The premises of Paris Assas 2 are located in the center of Paris near the Luxembourg Gardens but many other sites are scattered throughout Paris (7th, 15th ...).

Paris - Université Panthéon-Sorbonne Paris 1 - Faculté de Droit Paris - Sorbonne Paris 1 University - Faculty of Law 12 place du Panthéon, Paris 75231, Phone: +33 01 46 34 97 00 Paris 1 Panthéon-Sorbonne is the first French academic center for all disciplines: economics and management sciences, arts and humanities, legal and political sciences ... Based in the heart of the Latin Quarter, between the Pantheon and the Luxembourg Garden, University Paris 1 also has several branches in several other districts; as in the 13th district: Pierre Mendes France also called center "Tolbiac".

Paris - Université Paris-Dauphine - Faculté de Droit Paris - Paris Dauphine University - Faculty of Law Place du Marechal de Lattre de Tassigny, 75775 Paris, Phone: +33 01 44 05 44 05 The Dauphine's mission is to train high-level executives for commercial or non-commercial organizations. His university Place Dauphine position in the world of scientific research. This helps fertilize and renew the theoretical and vocational education provided to students, whether in initial or continuing training.

Pau - Université de Pau et des Pays de l’Adour - Faculté de Droit, Economie et Gestion Pau - University of Pau and Pays de l'Adour - Faculty of Law, Economics and Management Av University, Pau 64012, Phone:. +33 (0) 5 59 40 70 00 The Faculty of Law, Economics and Management is one of the training and research units (U.F.R) composing the University of Pau and Pays de l'Adour. It was created in 1947 at the initiative of the Dean and the Dean Poplawski Vizioz. At the time, the premises were in the Villa Lawrence. Located on the present campus since 1977, the Faculty of Law, Economics and Management today has 2,300 students and 108 professors and teachers researchers assigned to it.

Perpignan - Université de Perpignan Via Domitia - Faculté de Droit et Sciences Économiques Perpignan - Perpignan University Domitian - Economic Sciences and Faculty of Law 52 avenue Paul Alduy, Perpignan 66860, Phone: +33 (0) 4 68 66 20 00 The Faculty of Economic Sciences and Law plays a triple role: - it is a full-fledged faculty delivering eleven national diploma in law and in economic and social administration. It also delivers several university diplomas, which essentially reflect its openness to Europe and the Mediterranean world; - Is preparing a vocational school, of course, the various professions of law, but also by the establishment of a specific preparation for the Bar, the judiciary, social sector competition or the public service; - Is finally a research center recognized as evidenced by the activity of its eight research centers, the vitality of its professional masters and research masters turned to the economic law, procedural law, public policy, urban planning and real estate and scientific influence of his teachers.

Poitiers - Université de Poitiers - UFR Droit et Sciences Sociales Poitiers - Poitiers University - Faculty of Law and Social Sciences 93 Avenue Rector Pineau, 86022 Poitiers, Phone: +33 05 49 45 31 35 With a long legal tradition (founded in 1431), the Faculty of Law and Social Sciences of the University of Poitiers today is characterized by a training course from the ability doctoral two sectors: Law and AES .

Reims - Université de Reims Champagne-Ardenne - Faculté de Droit et de Science Politique Reims - University of Reims Champagne-Ardenne - Faculty of Law and Political Science 12 rue de Rergoat Site 5, Reims 29285, Phone: +33 03.26.91.81.88 You have chosen to follow legal training. Our Faculty of Law and Political Science, teachers, administrative staff, are happy to welcome you and help you to achieve your personal and professional project. Student life is an exciting step for its wealth, diversity and learning new disciplines. Curiosity, analysis, rigorous reasoning are qualities that will make you good lawyers and good practitioners in the future.

Rennes - Université de Rennes 1 - Faculte de Droit et de Science Politique Rennes - Rennes 1 University - Faculty of Law and Political Science 9 rue Jean Mace, Rennes 35042, Phone: +33 02 23 23 76 76 First Faculty of the University of Rennes 1 by the size of its student population (around 4,000 in 2006-2007 including the antenna Saint-Brieuc), the Faculty offers to teaching and research law and political science 111 teachers and academics in positions almost as many contractors and fifty administrative and technical staff ready to assist you in your efforts.

Rouen - Université de Rouen - Faculté de Droit et des Sciences Economiques Rouen - Rouen University - Faculty of Law and Economics 3 Avenue Pasteur, 76100 Rouen, Phone: +33 02 32 76 98 98 The Faculty of Law, Economic and Management Sciences is a dynamic faculty, which seeks to combine a high cultural demand and interactivity with the business world. It aims to provide diversified training, cultivates bilingualism, developing new teaching methods (tutoring, T.I.C.) to conduct all of its students to a national career rich and fulfilling or international.

Saint-Denis - Université Vincennes-Saint-Denis Paris 8 - Département de Droit Saint-Denis - University Vincennes-Saint-Denis Paris 8 - Law Department 2, rue de la Liberté, Saint-Denis 93526, Phone: +33 01 49 40 67 89 The objective of legal training provided to Paris 8 is to help students acquire solid knowledge of law and appropriate methodology, which will strengthen their autonomous thinking skills on facts and rules of law, the purpose of this learning is to help them access the different legal professions (business consultancy, judge, lawyer, clerk etc), as well as jobs open to recruitment in the public service.

Saint-Denis Messag - Université de la Réunion - Faculté de Droit et d'Economie Saint-Denis Messag - University of Reunion - Faculty of Law and Economics 15 avenue René Cassin, 97715 Saint-Denis Messag, Welcome to the site of the Faculty of Law and Reunion economy.

Sceaux - Université de Paris-Sud - Faculté de Droit Seals - University of Paris-Sud - Faculty of Law 54 Bd Desgranges, 92331 Sceaux Phone: +33 01 40 91 18 66 The Law requires a significant personal work: research library, documentation center. He must have good memory skills, a lot of discipline and a good level of French expression. It is also a living material: follow the news. The right training offer allows everyone to build a personalized itinerary, according to its rhythm, its resources and its ambitions.

Strasbourg - Université Robert Schuman - Faculté de Droit, de Sciences Politiques et de Gestion Strasbourg - Robert Schuman University - Faculty of Law, Political Science and Management 1 square of Athens, Strasbourg 67045, Phone: +33 03 88 41 42 00 The Faculty of Law, Political Science and Management hosts the biggest university students contingent. It prepares 2/3 of them with two licenses it offers: the European right and license studies and AES / Management license. After M1 characterized by belonging to one of the areas "Law and European Studies" or "Management" of the Faculty students can access on record, with a research or professional masters worn by the Faculty itself or by another component.

Toulon - Université du Sud Toulon-Var - Faculté de Droit Toulon - University of the South, Toulon-Var - Faculty of Law 35 avenue Alphonse Daudet, 83056 Toulon, Phone: +33 04 94 46 75 00 The Faculty of Law welcomes that the training offered in this guide more than 2,500 students, is at once the place for cultural enrichment, personal development and a direct and concrete preparation for careers or trades which led the study of law. Training is provided in Toulon and also, for some of them, in our Faculty of Draguignan. Students find it optimal working conditions because of their small number, quality and familiarity of services.

Toulouse - Université Toulouse 1 - Faculté des Sciences Juridiques Toulouse - Toulouse 1 University - Faculty of Juridical Sciences 2 rue du Doyen Gabriel Marty, Toulouse 31042, Phone: +33 05 61 63 35 00 The Faculty of Legal Sciences, traditionally called the Faculty of Law, is the direct heir of the great Toulouse university tradition. The Faculty provides all the lessons and the search legal and political dominance. It is headed by the Dean Bernard Beignier, Professor of Private Law.

Tours - Université François Rabelais de Tours - Faculté de Droit, Economie et Sciences Sociales Tours - Tours François Rabelais University - Faculty of Law, Economics and Social Sciences 50, Avenue Jean Portalis, 37200 Tours, Phone: +33 (0) 2 47 36 11 00 The current faculty is the successor to the Law School established in 1946 and masterfully directed by Professor Hubert Janeau, that raised him regional fame far exceeding its size. Under the benevolent tutelage and liberal enough of the Faculty of Poitiers, she emancipated from it by becoming full Faculty in 1970 during the creation of the Université François Rabelais. Its first dean, Professor Michel Trochu, who cumula this function some time with the president of the nascent University, made her gradually evolve the level of the license to that of the control and that of the 3rd cycles that were then the DES (Diploma of Advanced Studies), later became DEA (Diploma of Advanced Studies) and DESS (Specialized Higher Studies Diploma).

Val d'Essonne - Université d'Evry Val d'Essonne - Sciences Économiques et Juridiques Val d'Essonne - University of Evry Val d'Essonne - Economic and Legal Sciences Ile de France building, Val d'Essonne, Phone: +33 01 69 47 70 30 The University of Evry-Val d'Essonne is one of four new universities created in 1991 as part of the development of higher education in the Ile-de-France and devolution Parisian universities. Located in an urban area expanding the university at its inception, was formed in multidisciplinary university and turned toward professionalizing teaching to meet the needs of its economic and social environment. With over 160 courses offered - including more than half of a professional nature, it provides training in science and technology, legal, economic and management, and the humanities and social sciences.

Valenciennes - Université de Valenciennes et Hainaut-Cambrésis - Faculté de Droit, d'Economie et de Gestion Valenciennes - University of Valenciennes and Hainaut-Cambrésis - Faculty of Law, Economics and Management street of a hundred heads, Valenciennes 59300, Phone: +33 03 27 51 76 00 Located on the fringes of northern Europe and founded there more than forty years, the multidisciplinary University of Valenciennes and Hainaut-Cambrésis is characterized by its strong presence in a densely populated territory of industrial and commercial tradition. Welcoming, Valenciennes and Maubeuge and Cambrai sites nearly 10,300 students, 7% of the student population of Nord- Pas de Calais, it offers a training offer characterized by a strong professional and good line with its socio-economic environment.

Villetaneuse - Université Paris 13 Nord - Faculté de Droit, Sciences Politiques et SocialVilletaneuse - Paris 13 University - Faculty of Law, Political and Social Sciences 99 Avenue J.B. Clement, Villetaneuse 93430, Phone: +33 01 49 40 33 08 The Faculty of Law, Political and Social Sciences is the largest component of the University Paris 13. It hosts nearly 4,000 students, 24 administrators, 70 teachers. Its domain is the law, political and social sciences. Its dominant is the law, she prepares the main legal duties and legal professions (lawyers, judges, legal advisor, officer ...)