Friday, 22, May, 2026
 
 
 
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Law Schools in Belgium

  • Antwerp - University of Antwerp - Faculty of LawUniversiteitsplein 1, Antwerp 2610, Phone: +32-3-275 5445The Faculty of Law offers a curriculum for students pursuing a Bachelor of Laws, Master of Laws, Doctor of Laws, (advanced) Master of Business Law or (advanced) Master of Tax Law degree. Foreign graduate students can enroll in the International and European Legal Studies Programme . The faculty also offers courses taught in English to Erasmus and other exchange students.
  • Brugge - College of Europe Law Department Dijver 11, Brugge 8000, Phone: 32 (0) 50 44 99 11The European Legal Studies Programme provides students with an in-depth education in European law, the teaching methods being similar to those used in North American law schools. The programme establishes a balance between the economic and the constitutional aspects of European law. Despite the increasing complexity of European law, the legal studies programme adopts a global and contextual approach.
  • Brussels - Facultés Universitaires Saint-Louis - Faculté de Droit Boulevard du Jardin Botanique 43, Brussels 1000, Phone: 22117811Les Facultés réalisent leur vocation universitaire dans une de ses dimensions caractéristiques : celle qui touche à l’ ouverture et à la complémentarité des formations , et donc aussi aux rapports entre les disciplines.
  • Brussels - Katholieke Universiteit Brussel - Rechten Vrijheidslaan 17, Brussels 1080, Phone: +32 2 412 4211
  • Brussels - Vrije Universiteit Brussel - Faculty of Law and Criminology Pleinlaat 2, Brussels B-1050, Phone: +32 02 629 2540The Vrije Universiteit Brussel is the offshoot of the French-speaking Université Libre de Bruxelles (ULB) that was founded in 1834 by a Brussels lawyer with Flemish origins, Pierre-Théodore Verhaegen. He wanted to establish a university that would be independent from the state and the church and where academic freedom would reign. Although some courses at the ULB's Faculty of Law were already being taught in Dutch in 1935, it was not until 1963 that almost all the faculties offered courses in Dutch. The Dutch-speaking university was finally split off from its French-speaking counterpart on 1 October 1969.
  • Bruxelles - Université Libre de Bruxelles - Faculté de Droit Avenue Franklin-Delano Roosevelt, Bruxelles 1050, Phone: +32 02 650 39 36La Faculté de Droit fut créée en 1834. Lui sont rattachés l'Ecole des sciences criminologiques Léon Cornil (1935), le Centre René Marcq (1949) ainsi que 6 masters complémentaires qui, à partir de l'année académique 2007-2008, remplacent les DES (diplômes d'études spécialisées) et sont incorporés dans les études de 2ème cycle.
  • Ghent - Ghent University Faculty of Law Universiteitstraat 4, Ghent, Phone: +32 09 264 67 62The Faculty provides academic teaching and services based on innovative scientific research. More than 3,000 students are registered at the Faculty, spread over the basic study programmes (Law and Criminological sciences) and the various complementary and advanced programmes. The education within these programmes is supported by the innovative scientific research performed within the 9 faculty departments encompassing all possible disciplines within the fields of law and criminological sciences. These departments, often divided into institutes and/or research groups, are supported by 5 faculty offices.
  • Leuven - Catholic University of Leuven - Faculty of LawFounded in 1425, K.U.Leuven is a Flemish University of Catholic signature with an international orientation. It has the legal statute of private institution. As a university, it is an academic institution where research that opens up new horizons and knowledge transfer are both essential and complementary. As a university, it distinguishes itself from other research centres by its autonomous statement of problems, by the disinterested character of its fundamental research, by its focus on education, and by the fact that its walls encompass almost all academic disciplines. As a university, it distinguishes itself from other educational institutions by its teaching, which is based on and nourished by its own research, and by its interdisciplinary approach. It defines its tasks and priorities autonomously, and the members of its academic staff enjoy academic freedom in the exercise of their duties. In the acquisition of knowledge, K.U.Leuven is guided only by the requirements of research methodology and deontology. In a number of fields, the university aspires to a place among the centres of excellence in Europe and in the world.
  • Liege - Université de Liege Faculté de DroitDepuis la rentrée académique 2004, les études universitaires comportent trois années de Bachelier suivies de une ou deux années de Master (deux années de Master pour les études en droit, en science politique, en administration publique et en criminologie).
  • Namur - Facultés Universitaires Notre-Dame de la Paix - Faculté de Droit Rempart de la Vierge 5, Namur 5000, Phone: +32 (0) 81 72 47 94La faculté de Droit de Namur privilégie un accompagnement personnalisé vers la réussite et l'autonomie. Dans une institution universitaire de taille humaine ouverte au monde, elle offre un programme de bachelier en droit (3 ans), deux diplômes d'études spécialisées, le doctorat en droit et trois centres de recherche consacrés à des enjeux majeurs pour notre société : l'informatique et les nouvelles technologies (CRID), les droits fondamentaux et le lien social (DF&LS), la protection juridique du citoyen
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