Brajendu Bhaskar acts on a broad range of capital markets transactions for both underwriters and Domestic and International issuers. He has been promoted as a Partner in Trilegal’s Capital Markets Group.

Prasan Dhar acts for lenders as well as sponsors on significant and complex debt finance mandates across a range of sectors, including project finance and in special situations. He has been promoted as a Partner in the Banking and Finance Practice at Trilegal.

Sanjam Arora regularly advises on cross-border acquisitions (involving both strategic and financial investors). Her experience extends across varied sectors including healthcare, e-commerce, aerospace and defence, insurance and Information Technology. She is now a Partner in the Corporate Practice, with a focus on Mergers and Acquisitions, Private Equity and Strategic Advice.

With these promotions, now the strength of partnership of Trilegal increase to 67.

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