The Central Bureau of Investigation has registered one more case in compliance of the orders of Hon’ble High Court at Calcutta, passed in connection with WPA (P) 142, 143, 144, 145, 146, 147, 148, 149 & 169 of 2021 dated 19.08.2021 against 05 accused and taken over the investigation of the case, earlier registered at Police Station Uluberia Women, District Howrah (West Bengal) vide FIR No. 50/2021 dated 08.08.2021.

 It was alleged that the accused and unknown others stealthily entered the house of the complainant in his absence on 07.08.2021. It was further alleged that the accused tortured the complainant’s wife and allegedly raped her.

CBI has so far registered 51 cases in the matter related to violence and other offences in West Bengal. Investigation is continuing

 

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Vishal Gupta