Jul 9, 2019:
The Bombay high court on Monday lamented the dichotomy of people keeping their homes very clean while littering garbage outside them.
The Bombay high court on Monday lamented the dichotomy of people keeping their homes very clean while littering garbage outside them.
“Individually, we are very clean, but collectively there is so much dirtiness,’’ said a bench of Chief Justice Pradeep Nandrajog & Justice Nitin Jamdar. The court’s observations came after it disposed of a public interest litigation on traffic congestion in market areas of South Mumbai, including Crawford Market.
Giving an illustration, the bench said homes in jhuggis (slums) are well kept, but outside them the scene is “horrible”.
“Posh (housing) colonies are no different,’’ the CJ added. Earlier, government pleader Poornima Kantharia said from time-to-time, action is taken against illegally parked vehicles. “The authorities have taken steps necessary against violations & are regulating the same,’’ she added. Senior advocate Beni Chatterji, representing BMC, said it was doing whatever was best to remo
Judgement
Source Link
ordjud (1) by Latest Laws Team on Scribd
Picture Source :
