Recently, the Uttarakhand High Court took a major step towards digital justice, making it easier for litigants to access court documents online.

Under the Electronic True Copy Rules, 2022, applicants can now obtain certified copies of orders and judgments from the High Court and subordinate courts via the official website or mobile app by providing basic details. Copies are also sent directly to the applicant’s email.

The Court has asked all district judges, family courts, labour courts, consumer commissions, and Lok Adalats to create awareness about this initiative, aiming to enhance accessibility and transparency in judicial processes.

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Jagriti Sharma