The President of India has assented for the appointment of two judicial officers Girish Kathpalia and Manoj Jain as additional judges of Delhi High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri (1) Girish Kathpalia and (ii) Manoj Jain, to be Additional Judges of Delhi High Court, for a period of two years, with effect from the date they assume charge of their respective offices.”
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