Tripura High Court has launched 'Periphery Report Module' in the District Court CIS (Case Information System) Software to facilitate generation of various categories of reports on the basis of data available in the CIS software from the local servers of all the Court Complexes of Tripura.

This Periphery Report Module has been developed as a Process Automation Tool for instant generation of as many as 23 categories of reports with an aim to reduce time and manpower involvement as well as eliminating the instances of data mismatch in preparation of various statistical information by the Courts of the District Judiciary.

The Periphery Report Module of the District Court CIS is accessible from the URL https://172.17.254.151/reports_ccname where the ccname is the name of the concerned Court Complex.

The Hon'ble Chief Justice of Tripura High Court  has been pleased to order that henceforth, this Periphery Report Module may be used by the Courts of the District Judiciary for generation of various categories of reports from the Courts' data available in District Court CIS Software.

Picture Source :

 
Vishal Gupta