Trilegal, one of India’s top law firms, is pleased to announce that the partnership has voted to invite Samit Dilip Shukla into the partnership. Samit is a noted litigator specializing in real estate disputes and regulatory matters, and with his appointment, the firm’s partnership strength will reach 135.

 Sridhar Gorthi and Nishant Parikh, Partners and Members of the Management Committee at Trilegal, said, “Samit has deep knowledge of the real estate sector and a diverse practice portfolio encompassing regulatory and commercial disputes.  He will complement our market-leading real estate and disputes practices and add immense value to several complex client situations.”

 Sai Krishna Bharathan, Partner and Member of the Board at Trilegal, added:

“Samit’s appointment further strengthens our real estate practice, which has grown tremendously over the last few years to become one of the leading practices in the industry. His excellent market reputation and involvement in complex, high-stakes disputes make him an ideal and complementary fit for our firm.”

About Samit Dilip Shukla

Samit brings 16 years of expertise in real estate litigation, insolvency, and regulatory matters. He holds an LL.B. from the University of Mumbai and is a Bombay Incorporated Law Society Solicitor. Before joining Trilegal, Samit was with DSK Legal, handling several precedent-setting real estate disputes. He has advised leading developers, gaining extensive experience in complex legal matters across the real estate sector.

 About Trilegal:

Trilegal is one of India’s leading law firms, with expertise across the full spectrum of corporate legal services. Trilegal has offices in four key cities of India. Trilegal has been recognised as the India Deal Firm of the Year by Asian Legal Business (ALB) India Law Awards 2023; one of the ‘Best Overall Law Firms’ at the India Business Law Journal Indian Law Firm Awards 2022; ‘Firm of the year’ for Client Service Excellence by Asia Law Awards 2021; “M&A Law firm of the Year” by VCCircle Awards 2020 one of the most innovative law firms in Asia in the inaugural edition of ALB Trailblazers 2020; and ‘highly commended’ in the FT RSG Innovative Lawyers Awards 2020.

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