On Thursday, the Govt. of Andhra Pradesh appointed J Sumati, V Sujatha and T Kiran as the 'government pleaders' in the state HC.
According to the order issued by the law department, this appointment is necessitated due to the resignation of 3 Govt pleaders.
On June 5, P Venkata Rao, G Satish Babu & Habeeb Sheik had resigned as Govt pleaders.
Thereafter, the Andhra Pradesh Govt accepted their resignations on June 10 & now appointed 3 new pleaders.
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