The Central Government on Tuesday issued two notifications for the appointment of 10 Judicial Officers as Additional Judges to the Madras High Court.

Two notification to this effect were issued, intimating the appointment of the following officers as High Court Judges:

  • Govindarajulu Chandrasekharan
  • AA Nakkiran
  • Veerasamy Sivagnanam
  • Ganesan Ilangovan
  • Ananthi Subramanian
  • Kannammal Shanmuga Sundaram
  • Sathi Kumar Sukumara Kurup
  • Murali Shankar Kuppuraju
  • Manjula Ramaraju Nalliah
  • Thamilselvi T Valayapalayam

All of them will assume their offices for a period of two years except Ms. Subramanian and Ms. Shanmuga Sundaram who has been appointed till 30th July, 2022 and 19th July, 2022 respectively.

Read Official Notification @Latestlaws.com

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Anshu Prasad