The AIADMK led Tamil Nadu government approved the engagement of 29 senior advocates, apart from the Attorney General for India, the Solicitor General of India and all ASGs, to represent the State in cases before the Supreme Court.
The Advocate General of Tamil Nadu has recommended the names of the following Senior Counsels for conducting the cases in Supreme Court of India on behalf of the State of Tamil Nadu.
The name of Advocates are:
- Attorney General for India, Solicitor General of India and all ASG
- Kapil Sibal
- Dr Abhishek Manu Singhvi
- Mukul Rohatgi
- Dr Gopal Subramanian
- Dr Rajeev Dhavan
- Rakesh Dwivedi
- Vikas Singh
- Ranjit Kumar
- Dushyant Dave
- Shekhar Naphade
- R Venkataramani
- KV Viswanathan
- V Giri
- Vivek Tankha
- Sidharth Luthra
- PS Patwalia
- Karpagavinayagam
- Jaideep Gupta
- Raju Ramachandran
- Sanjay R Hegde
- PS Narasimha
- MS Ganesh
- Arijit Prasad
- K Radhakrishnan
- NR Elango
- P Wilson
- R Viduthalai
- A Mariarputham
- Dr Francis Julian
Picture Source :
