Supreme Court of India has conferred designation of “Senior Advocate” to 18 advocates-on-record/ advocates and 7 retired High Court Chief Justices/ judges .
Hon'ble the Chief Justice of India and the Hon'ble Judges of the Supreme Court of India in the Full Court Meeting held on December 8, 2021, have designated 7 former Chief Justices/Judges of High Courts and 18 Advocates-on-Record/Advocates, as Senior Advocates, with effect from December 8, 2021
The following are the AoRs/ Advocates who have been conferred the gown.
(i) Ravi Prakash Mehrotra
(ii) S Narasimha Bhatt
(iii) Dr. Krishan Singh Chauhan
(iv) Vishwajit Singh
(v) Devendra Nath Goburdhun
(vi) Vijay Panjwani
(vii) Pradeep Kumar Dey
(viii) Annam DN Rao
(ix) Rachana Srivastava
(x) Anil Kumar Sangal
(xi) Rajiv Nanda
(xii) Arunabha Chowdhury
(xiii) Ravindra Kumar
(xiv) Vijay Kumar
(xv) Manoj Goel
(xvi) Yadavilli Prabhakara Rao
(xvii) G Umapathy
(xviii) P Niroop
The retired High Court Chief Justices/ judges designated as Senior are:
(i) Dr. JN Bhatt (Gujarat/ Patna)
(ii) Surendra Kumar (Allahabad)
(iii) SK Gangele (Madhya Pradesh)
(iv) Vinod Prasad (Allahabad/ Orissa)
(v) L Narasimha Reddy (Andhra Pradesh/ Patna)
(vi) AIS Cheema (Bombay)
(vii) Noushad Ali (Andhra Pradesh)
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