The Supreme Court Collegium in its meeting held on 16th September, 2021 has recommended transfer of Mr. Justice Munishwar Nath Bhandari, from Allahabad High Court to Madras High Court
About Justice Munishwar Nath Bhandari
Justice Munishwar Nath Bhandari was appointed as Judge of the High Court of Rajasthan High Court on Jul 5, 2007.He was transferred to Allahabad High Court and took oath as Judge on March 15, 2019. He practised in the Rajasthan High Court at Jodhpur and Jaipur, Central Administrative Tribunal, Jaipur and initially in Supreme Court in Constitutional, Civil, Service, Labour, Criminal and Arbitration matters and specialised in Constitutional, Service, Labour & Arbitration matters.
He was Standing Counsel for Railways; Rajasthan Road Transport Corporation; Nuclear Power Corporation; State Election Commission; Rajasthan University; all Government Electricity Companies of Rajasthan; Jaipur Development Authority; Jaipur Municipal Corporation; Rajasthan Housing Board; Ganga Nagar Sugar Mills Ltd.; Rajasthan Agricultural University etc.
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