September 6,2018:
On Thursday, Supreme Court Collegium recommended elevation of 5 Advocates, namely, Jyoti Singh, Prateek Jalan, Anup Jairam Bhambhani, Sanjeev Narula and Manoj Kumar Ohri as Delhi High Court Judges.Apex Court's Collegium resolution states that,“For purpose of assessing merit and suitability of the above-named recommendes for elevation to the High Court, we have carefully scrutinized the material placed in the file including the observations made by the Department of Justice therein. …In view of the above, the Collegium resolves to recommend that (1) Ms. Jyoti Singh, S/Shri (2) Prateek Jalan, (3) Anup Jairam Bhambhani, (4) Sanjeev Narula, and (5) Manoj Kumar Ohri, Advocates, be appointed as Judges of the Delhi High Court. Their inter se seniority be fixed as per the existing practice.“,
Proposal regarding elevation of Four Advocates namely, Krishnendu Datta, Saurabh Kirpal, Priya Kumar, and Sanjoy Ghose has been deferred by Collegium and will be taken up for consideration by SC Collegium after some time
Read Supreme Court Collegium @LatestLaws.com:
SC Collegium Resolution Dated 4th September,2018 reg. elevation of Advocates in Delhi High Court SC Collegium Resolution Dated 4th September,2018 reg. elevation of Advocates in Delhi High Court
SC Collegium Resolution Dated 4th September,2018 Reg. Elevation of Advocates in Delhi High Court by Latest Laws Team on Scribd
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