Slamming the Govt of Madhya Pradesh for “shielding” a BSP MLA’s husband accused of the murder of Congress leader Devendra Chourasia, the Apex Court on Thursday cancelled his bail & underlined that there cannot be 2 legal systems — one for the rich & powerful & other for small men.
A bench of Justice D Y Chandrachud and Justice Hrishikesh Roy also noted that even the Trial Court Judge who passed the order against BSP MLA Rambai Singh’s husband Govind Singh was being targeted at the behest of a politically influential accused & directed the HC to hold inquiry on its administrative side.
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