Supreme Court Bar Associations has organized Full Court Reference in the memory of late Shri Bhimrao N. Naik, late Shri Nagendra Rai and late Shri Prabhat Chandra Agarwal, Senior Advocates.
The notification issued by the SCBA has notified that “This is to bring to your kind notice that there will be a Full Court Reference. in the memory of late Shri Bhimrao N. Naik, late Shri Nagendra Rai and late Shri Prabhat Chandra Agarwal, Senior Advocates on Friday, the 17th December 2021 at 10.30 A.M. in the 'Court of 'The Hon'ble the Chief Justice of India.”
About SCBA
The Supreme Court Bar Association has maintained its fraternal links with other Bar Associations in India. It also showed its concern for the indigent and infirm members of the Bar who needed financial support. During this first decade, the Supreme Court also showed interest in the legal research by becoming a corporate member of the Indian Law Institute.
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