The Supreme Court has received 287 applications from Advocates after it invited the same for conferment of designation of Senior Advocates afer a period of 4 years.
To scrutinize and access the application, suggestions have now been invited from the stakeholders for the Committee for Designation of Senior Advocates (CDSA).
The Court has directed that views or suggestions are to be accompanied by verifiable material and be submitted to the Secretariat of CDSA latest by April 18th, Monday.
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