On Sunday, Supreme Court in partial modification of its previous Orders, has directed that all the Officers in the Ranks of
Deputy Registrar and above, or their equivalent, in the Registry to attend office w.e.f. Monday, 04 May 2020.

The remaining staff has been directed to continue working from home on terms and conditions as notified earlier by the orders.

The Top Court has emphasized that all Officers and staff, while commuting to and from office and also while at work, shall strictly follow precautions such as practicing social-distancing, undergoing thermal-screening, submitting self-declaration forms, wearing face masks etc. to prevent spread of COVID-19.

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