The Winter Session of Parliament is scheduled to be held between November 29, 2021 and December 23, 2021. There will be a total of 19 sittings.
Currently, 29 Bills are pending in Parliament. Of these, five Bills are listed for consideration, and passing during the session and five are listed for withdrawal. 26 Bills are listed for introduction, consideration, and passing.
The list of the Bills are as follows:
- The Assisted Reproductive Technology Regulation Bill, 2020,
- The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2021
- The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019.
- The Banking Laws (Amendment) Bill, 2021
- The Chartered Accountants, the Cost and Works Accountants, and the Company Secretaries (Amendment) Bill, 2021
- The Insolvency and Bankruptcy (Second Amendment) Bill, 2021
- The Cantonment Bill, 2021
- The Inter-Services Organizations (Command, Control and Discipline) Bill, 2021
- The Emigration Bill, 2021
The Pension Fund Regulatory and Development Authority (Amendment) Bill, 2021
- The National Dental Commission Bill, 2021
- The Indian Maritime Fisheries Bill, 2021
- The Metro Rail (Construction, Operation and Maintenance) Bill, 2021
- The National Nursing Midwifery Commission Bill, 2021
- The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2021
- The Electricity (Amendment) Bill, 2021
- The Energy Conservation (Amendment) Bill, 2021
- The National Transport University Bill, 2021
- The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2021
- The National Anti-Doping Bill, 2021
- The Mediation Bill, 2021
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