Orissa High Court has launched e-Services App which will be available for download on Google Play Store and Apple App store.
The Notification has notified that,
“It is hereby notified that with effect from today, mobile app of the honourable Court shall be available on Google Play Store and Apple app store for download and installation on smart phones.”
Users may search for “Orissa High Court e services” in Google Play Store or Apple app store. Advocates/ Litigants may download and install Court mobile app in their Smartphone to excess various e services such as a Status, Cause list, New cases filed, Judgement, Orders, Notice board, Display board, Defect status, Certified copy status, Free test, Search, Pagination, My diary etc. from the convenience of their smart phones.
The detailed description of usage of the App is also annexed in the notification so that it will be feasible for Advocates/ Litigants to use the App.
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