The Orissa High Court has conferred designation of “Senior Advocate” to 5 advocates in exercise of the powers conferred under Section 16 of the Advocates Act, 1961 read with Rule 7(1) of the High Court of Orissa (Designation of Senior Advocate) Rules, 2019.
The names of the advocates are as follows:
1. Shri Sunkuru Sudhakar Rao
2. Shri Rudra Prasad Kar
3. Shri Samir Kumar Mishra
4. Shri Prafulla Kumar Rath
5. Mrs. Pami Rath
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