The Central Government of India has assented for the appointment of Justice Manoj Kumar Tiwari, senior-most puisne Judge of Uttrakhand High Court, to be the Acting Chief Justice of the Uttrakhand High Court.
The notification issued by the Law Ministry has notified that “In exercise of the power conferred by Article 223 of the Constitution of India, the President is pleased to appoint, Shri Justice Manoj Kumar Tiwari, Judge of the Uttarakhand High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 27.10.2023 consequent upon the retirement of Shri Justice Vipin Sanghi, Chief Justice, Uttarakhand High Court on 26.10.2023.”
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