Madhya Pradesh High Court has launched E-Sewa Kendra in contemplation of the initiative of e-Committee, Supreme Court of India. E-Sewa Kendra was inaugurated by Hon’ble Shri Justice Ravi Malimath, Chief Justice of Madhya Pradesh High Court in the august presence of Hon’ble Shri Justice Rohit Arya, Chairman, e-Committee, High Court of M.P., companion Judges and Shri M.P.S. Raghuvanshi, President, High Court Bar Association, Gwalior.
E-Sewa Kendra enables litigants to obtain information with respect to case status and to obtain copies of judgments and orders. These centres also extend assistance in e-filing of cases. These Kendra represent a significant step for the common man and his right to access to justice.
10 services such as Information related to Case Status, Next Date of Hearing, Obtaining of Certified Copies, e-filing, e-payment, e-court fees, ecourt mobile application, e-mulakat - prison appointment and free legal services shall be made available to the litigants.
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