LatestLaws.com, BCD and Indian Dispute Resolution Centre present Lexidem Webinar on Partition Suits: Theory and Practice
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Speakers:
1. Mr. Sanjay Rathi, Advocate and Co-Chairman, Bar Council of Delhi.
He has experience of more than 25 years in the legal profession. Mr. Rathi has been Additional Advocate General for State of Haryana in Supreme Court of India and has been Standing Counsel for Union of India.
2. Mr. Gagan Gandhi, Managing Partner, NitiNyaya Law Office
He deals with cases of cheque dishonour, Probate, Succession, Partition and Possession,Recovery Suits,Commercial Suits,Service matters,Writ Petition (Civil and Criminal) apart from pro bono litigation.
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