On Wednesday, a Lawyer & staff of the Court (moharir) & Govt offices in Puri district of Odisha have been tested positive for COVID-19.
As a precautionary measure to contain the spread of the deadly virus, the area from Harihar Chhak to Town Hall has been declared as containment zone, informed Puri Sub-Collector.
The District Administration has sealed Collectorate, Puri Judicial Court, Sub-Collector Office & District Sub-Registrar Office.
On Wednesday, 18 fresh COVID-19 cases had been reported in Puri district. With this, the total number of cases in the district increased to 188, of which 85 are active & 103 have recovered so far.
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