Overview
Nirma University's Centre for Corporate Law Studies is an initiative of Institue of Law, Nirma University (ILNU) aimed at institutionalizing and channelizing research on corporate and business related aspects that take place nationally and globally. The Centre looks to give a necessary impetus by inculcating an outlook amongst those future corporate professionals to question the various aspects of business and its interplay with society.
The Center’s focus of study involves the wide-ranging contemporaneous corporate law issues: which include major thrust area financial markets and intermediaries; the legal framework of Corporate Laws like- Company Law, Taxation, Mergers and Acquisitions, Securities Law, Insolvency & Bankruptcy Code, Contract Law, etc. The Center undertakes activities including discussions and expert talks that inculcate and facilitate the students to have a thorough understanding of the corporate structure, its market, its regulatory framework, etc. The students look to undertake research, engage in debates and sensitize others about the same by organizing workshops, essay competitions to voice their views and take up blogging with equal fervor.
About the Webinar
Centre for Corporate Law Studies (CCLS), ILNU in collaboration is organizing an open-to-all webinar session on 28th June 2020 at 4 PM. The topic for the same is 'Corporate Governance: An idealistic notion or need of the day?'.
LatestLaws.com is Proud Media Partner for the webinar.
The Speaker for the session is Senior Advocate Tushar Hemani (Former President, ITAT Bar Association, Ahmedabad).
The Registration link is:
https://forms.gle/u7Rv6RiNgoC9SD7Z8
Kindly note, prior registration is mandatory for attending the webinar. We shall be more than happy to see you in there.

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