*LatestLaws is a proud media partner of Lecture Series on 'Indian Evidence Act 1872' organised by Zia Judicials Legal Research Cell to be held on 9th Feb*
About the Organisation
Zia Judicials Legal Research Cell was formed due to the sub-standards of education provided by the existing institutes. Zia Judicials is located in Laxmi Nagar, Delhi
About the Lecture Series
We are introducing Lecture Series on various subjects of law that will be covering all the topics for all law students and judicial aspirants which will help them to understand better. Lecture series will include 4-5 lectures on Sunday’s at a nominal cost.
The first lecture series will be on the Indian Evidence Act 1872 which will include Confession, Admission, Dying Declaration, Primary & Secondary Evidence; Documentary/Oral Evidence; Latent/Patent Defect as Chapter 2.
Topics to be Covered
·Confession
·Admission
·Primary & Secondary Evidence
·Dying Declaration
·Documentary Evidence
·Oral Evidence
·Latent/Patent Defect
Speaker
Mr. Zia Ansar, Founder Zia Judicials & ZJLRC
Event Date and Time
Date: 9th February 2020, Sunday
Time: 10 AM to 2PM
Venue: Malviya Smriti Bhawan, Opp Rouse Avenue District Court, Near ITO Metro Station Gate No 2, New Delhi 110002,
(Subject to ZJ-LRC Discretion)
Registration Fee
Rs 400/-
Rs 350/- (those who have attended our previous workshops)
Includes Participation Certificate, Stationary Kit and Refreshments
Contact Details
8527322073, 8005821541, 9899905301
Or mail us at ziajudicialslrc@gmail.com
Picture Source :
