*LatestLaws.com is a proud Media-Partner of Webinar on 'Motor Vehicles Act: Amendments & Implications' to be organised by Law Joint on 20th Feb, 2021*
ABOUT EVENT
Topic: Motor Vehicles Act: Amendments & Implications
Date: 20th Feb 2021
Timings: 5:00PM – 6:00 PM
Chief Guest:
Honourable Justice Manju Goel, Former Judge,Delhi High Court
Keynote Speaker:
Mr. Navin Kumar Jaggi, Life Member, SCBA
Special Guest:
Mr. MP Sharma, Joint Director, NCRB
Fees: ₹ 50/-(Early bird till 17th Feb)
₹ 100/- After 17th
(E-Certificate will be provided)
Registration Link: https://forms.gle/8mkzjCQez8Zr9WCq6
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
Zoom Link will be sent 1 day before the event on your registered email.
For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com

Picture Source :

