CPJ School of Law Invite you for an Interactive Webinar on 'The Future of Litigation & Court Practice in India Post COVID-19'
                                                                                                                                                                                                      Distinguished Speakers

Speaker 1: Sh. R.S. Goswami, Advocate Delhi High Court, Chairman Enrollment Committee, Bar Council of Delhi.

Speaker 2: Sh. Satya Narayan Vashishth, Advocate, Supreme Court of India.                                                                              

Speaker 3: Dr. Amit Jain, Prof. & Dy. Director, CPJ School of Law, New Delhi                                                                                                                                                                                                                                                                                                     Moderator: Dr. K.B Asthana, Prof. & Dean, CPJ School of Law, New Delhi                                                                                                                                                                                                                                                                                                           Date & Time: May 23, 2020 

Time: 3:00 p.m- 4:00 p.m

Register Here:  https://forms.gle/8goLwqtWTP9dxYPb7

Picture Source :