CPJ School of Law Invite you for an Interactive Webinar on 'The Future of Litigation & Court Practice in India Post COVID-19'
Distinguished Speakers
Speaker 1: Sh. R.S. Goswami, Advocate Delhi High Court, Chairman Enrollment Committee, Bar Council of Delhi.
Speaker 2: Sh. Satya Narayan Vashishth, Advocate, Supreme Court of India.
Speaker 3: Dr. Amit Jain, Prof. & Dy. Director, CPJ School of Law, New Delhi Moderator: Dr. K.B Asthana, Prof. & Dean, CPJ School of Law, New Delhi Date & Time: May 23, 2020
Time: 3:00 p.m- 4:00 p.m
Register Here: https://forms.gle/8goLwqtWTP9dxYPb7
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