LatestLaws.com is proud Media Partner of Webinar on 'ROLE OF MEDIA DURING COVID -19 IN LEGAL PRESPECTIVE' organised by All India Lawyers' Forum to be held on June 01.
ABOUT EVENT
All India Lawyers' Forum invites you to Webinar on 1st June 2020 at 5 PM On the Topic "ROLE OF MEDIA DURING COVID -19 IN LEGAL PRESPECTIVE"
KEYNOTE SPEAKERS FROM ELECTRONIC & PRINT MEDIA AND LEGAL FRATERNITY:
Key Note Speakers:
1. Dr. Manish Singhvi Sr. Adv, Adll. Advocate General, Govt of Rajasthan, Supreme Court of India .
2. Mr. Kapil Mathur, Advocate High Court of Jaipur, Member Bar council of Rajasthan.
3. Mr. Divyansh Hanu Rathi, Advocate, Managing Partner, Lexidem & Rathi and Founder, LatestLaws.com
4. Mr. Bijender Bansal, Special Correspondent, NCR /HR, Dainik Jagran Print Media
FOR REGISTRATION
Click on the following link to Join Online Seminar;-
https://m.facebook.com/story.php?story_fbid=292848585217615&id=632247427214631
Click on the following link to register for E Certificate
https://docs.google.com/forms/d/e/1FAIpQLSeIVK_wxf07ZgOHT8Ba9GV79YSa0jr2RC0mjY2QzbCJHJKXaQ/viewform
ORGANISER
Vinod Kumar Goyal, Ex. Delhi Govt. Counsel, Chairman - AILF
Vikas Verma, Ex. AAG, Co- Chairman . AILF.
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