LatestLaws.com, Bar Council of Delhi (BCD) and Indian Dispute Resolution Centre (IDRC) present Lexidem Webinar on Partition Suits: Theory and Practice.
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For E-Certificates, Pay Rs 299 via Paytm or Google Pay @ 9990987000
Speakers:
1. Mr. Sanjay Rathi, Advocate and Co-Chairman, Bar Council of Delhi.
He has experience of more than 25 years in the legal profession. Mr. Rathi has been Additional Advocate General for State of Haryana in Supreme Court of India and has been Standing Counsel for Union of India. He practises in various fields like Revenue, Property Dispute, Land Acquisition, Criminal Cases, Service Matters etc and regularly appears in Supreme Court and Delhi High Court.
2. Mr. Gagan Gandhi, Managing Partner, NitiNyaya Law Office
He deals with cases of cheque dishonour,Probate,Succession,Partition and Possession,Recovery Suit(s),Commercial Suit(s),Service matter(s),Writ Petition (Civil and Criminal) apart from pro bono litigation.
Moderated By: Mr. Divyansh Hanu Rathi, Managing Partner, Lexidem & Rathi
Date: Saturday ,11th July,2020
Time: 05:00 PM IST
Via: Zoom, Facebook Live and YouTube Live via LatestLaws Channels
For Free Registration, Click Here
For E-Certificates, Pay Rs 299 via Paytm or Google Pay @ 9990987000
For Enquiries, WhatsApp @ +91-8920383947 or Email: info@latestlaws.com
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