The President of India has assented to the appointment of Smt. Preeta Aravindan Krishnamma as Additional Judge to Kerala High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by Clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Smt. Preeta Aravindan Krishnamma, to be an Additional Judge of the Kerala High Court for a period of two years with effect from the date she assumes the charge of her office.”
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