The Central Government of India has assented for the appointment of Justice Kurubarahalli VenkataraInareddy Aravind as Additional Judge of the Karnataka High Court.

The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Kurubarahalli VenkataraInareddy Aravind, to be an Additional Judge of the Karnataka High Court, for a period of two years with effect from the date he assumes charge of his office.

 

Picture Source :

 
Vishal Gupta