Justice T. Amarnath Goud has assumed the charge of office of the Judge of the Tripura High Court today. He was transferred by Telangana High Court.
The notification issued by the Tripura High Court has notified that, “Hon'ble Mr. Justice T. Amarnath Goud, Judge of the Telangana High Court has assumed charge of the Office of the Judge of the High Court of Tripura on 28th day of October, 2021 at 01:29 p.m. as per the Government of India's Notification No. K-11019/40/2021-US.1/1I(vi) dated 11.10.2021 issued by the Additional Secretary to the Government of India, Ministry of Law and Justice, Department of Justice (Appointments Division), New Delhi.”
About Justice T. Amarnath Goud
Justice T. Amarnath Goud was born on March 1, 1965, and had school education at St. Patrick’s High School, Secunderabad, Intermediate at Wesley Boys Junior College, Secunderabad, B.Sc. from Arts and Science College, (Osmania University, Hyderabad) and LL.B., from Shivaji Law College, Marathwada University, Maharashtra. After enrolling as an advocate on September 22, 1990, he actively practised civil, criminal, constitutional and all other branches of law. He was honorary president of Human Rights Protection Organisation, Hyderabad.
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