The Delhi High Court bid farewell to Justice Najmi Waziri on his last day as a judge, celebrating his exceptional contributions to the environment and green cover conservation. Throughout his tenure, Justice Waziri's orders resulted in the planting of over a lakh trees across the capital, earning him high praise from lawyers and members of civil society.

During the court proceedings, lawyers expressed their gratitude to Justice Waziri for his relentless efforts and dedication to preserving the green cover. They commended his role in transforming the landscape of Delhi by issuing orders that led to significant reforestation. Quoting poets and authors, the lawyers highlighted the impact Justice Waziri had made, emphasizing that his legacy would be cherished by future generations.

In response to the accolades, Justice Waziri humbly acknowledged the lawyers' words of appreciation. He expressed his anticipation for the next phase of his life, where he would be free from the responsibilities of the office. Reflecting on the importance of individuals like Sunder Lal Bahuguna, Bhavreen Kandhari, and Aditya N Prasad, Justice Waziri emphasized the need for more environmental champions to transform the country and its neighbourhoods into delightful orchards.

Outside the courtroom, a group of people gathered at the High Court's gate, displaying a banner as a tribute to Justice Waziri's remarkable contributions to environmental conservation.

Justice Waziri's retirement marks the end of an era characterized by his unwavering commitment to the environment. His orders directing the planting of trees in the national capital have left an indelible mark. As lawyers appeared before him on his last day, they expressed their deep appreciation for his valuable and significant efforts on the bench, particularly in the realm of environmental protection.

Acknowledging the heartfelt expressions from the lawyers, Justice Waziri recognized the importance of listening to the silences and understanding the unspoken perspectives. He believed that justice is rooted in paying attention to those who are not present in the courtroom—the silent individuals who hold crucial insights. While his tenure has concluded, Justice Waziri expressed his confidence that the sentiments shared would endure. He expressed gratitude for the affection shown towards him, despite the limitations imposed by circumstances.

Justice Waziri reminisced about how his journey to improve Delhi's green cover began with a small case regarding the quashing of an FIR. He attributed the collateral benefits of his adjudication work to the progress achieved in enhancing the city's environmental landscape. Notably, he established the "Green Delhi Account," encouraging monetary contributions from citizens, public-spirited individuals, and lawyers to facilitate tree plantation in Delhi. The account balance has reached over Rs. 2.38 crores, thanks to various judicial orders and ongoing contributions.

Having studied philosophy at St. Stephen's College, Delhi, and obtaining an LLB degree from Campus Law Centre, Delhi University, Justice Waziri's journey has been filled with accomplishments. As a lawyer, he practiced before the Supreme Court, Delhi High Court, and other judicial fora. His appointment to several esteemed positions, such as Standing Counsel (Civil), Government of National Capital Territory of Delhi, showcased his expertise and dedication.

Elevated to a judge of the High Court in 2013, Justice Waziri's impact extended beyond passing orders. He ensured that the trees planted on the court's directives received proper care and survived. Moreover, he emphasized the importance of training government officers to sensitize them to their duties in preserving and augmenting the environment.

In his recent verdict, Justice Waziri highlighted that while land may belong to individuals and land-owning agencies, the environment belongs to all living creatures. He stressed the shared responsibility of protecting the environment from harm, citing the constitutional duty under Article 51A (g) for Indian citizens.

Although precise data on the number of trees planted on Justice Waziri's orders is unavailable, official figures from the Delhi government indicate the significant impact he has made. Insaf Bagh, Central Ridge, witnessed the planting of 53,915 trees, while Maufi Bagh, Southern Ridge, saw 80,234 trees planted over the past four years.

As Justice Najmi Waziri steps down from the bench, his contributions to green cover conservation and environmental preservation will continue to inspire and shape the future of Delhi. His legacy serves as a reminder of the transformative power of the judiciary in fostering a sustainable and vibrant ecosystem for generations to come.

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Rajesh Kumar