On Monday, a Sessions Court rejected the anticipatory bail plea of BJP's Kirit Somaiya in a cheating case registered against him at Trombay police station on Thursday.

The cheating & criminal breach of trust case was filed against Kirit Somaiya & his son Neil, an Ex-BMC corporator, for alleged misappropriation of Rs 57 crore collected in the name of saving navy ship Vikrant and converting it into a museum.

On Friday, the Somaiyas moved the Sessions Court for anticipatory bail. Special judge R N Rokade will pronounce the order on Neil's plea on Tuesday.

" ...Further, there is a letter showing your (Somaiya's) willingness to deposit the money, but it was not done," stated the Judge, adding that prima facie, a case was made out.

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