The Acting Chief Justice of Himachal Pradesh High Court, Justice Ravi Malimath has constituted a Committee to assist the Chancellor of Himachal Pradesh National Law University.
The Committee appointed by the Acting Chief Justice is known as “Himachal Pradesh National Law University Advisory Committee”. The Committee is constituted in exercise of the powers conferred under Section 8(3) of the Himachal Pradesh National Law University Act 2016.
The Notification issued by the High Court notifies that “In exercise of the powers conferred under Section 8(3) of the Himachal Pradesh National Law University Act 2016, the Hon’ble the Acting Chief Justice being the Chancellor of the University is pleased to constitute a Committee to be known as “Himachal Pradesh National Law University Advisory Committee” to assist the Chancellor.”
The Committee comprises of following sitting Judges:
1. Hon’ble Mr. Justice Tarlok Singh Chauhan, Chairman
2. Hon’ble Ms. Justice Jyotsna Rewal Dua, Member
About Himachal Pradesh National Law University
The Himachal Pradesh National Law University (HPNLU, Shimla), was established by the State Government in the year 2016, by an Act of the Legislature (Act 16 of 2016). The University started functioning from 5th of October, 2016. The first batch of B.A.LL.B. Students were inducted on the basis merit/score secured by them in different national level entrance tests.
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