The Himachal Pradesh High Court has ordered the transfer and posting of about 97 judicial officials in the State of Himachal Pradesh. The transferred officers include district, sessions and civil judges.

 A notification was issued by the Registrar General of Himachal Pradesh High Court, Virender Singh that “In the interest of administration, following transfers and postings of the members of H.P. Judicial Service in the cadre District Judges/Additional District Judges, Senior Civil Judges and Civil Judges are hereby ordered with immediate effect.”

The Notification also states that Four Judicial Officers are not entitled for TA/DA as their transfers has been made at their requests.

 

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Vishal Gupta