Madras High Court has rolled out an Online Portal for Gender Sensitization & Internal Complaints Committee .The said online complaint portal was officially launched by the Chief Justice of Madras High Court Mr Justice Sanjib Banerjee, in the presence of members of the Gender Sensitisation and Internal Complaints Committee-I (GSICC-I), Principal Seat, Madras High Court and other companion judges on 29.10.2021.
The portal is bilingual (supports English and Tamil) and enables the complaints/ Victim of gender bias, be it the Registry staff or any other person within the precincts of the Madras High Court, to lodge their grievance. The portal has Login through Mobile Number with OTP Verification, and the Complainant can track the status of the complaint with the Unique number generated in the portal. The details are reflected in the Committee Members dashboard and the victim’s dashboard. The portal has a facility to generate various types of reports based on the requirement.
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