A Division Bench of the Madras High Court comprising Chief Justice Sanjib Banerjee and Justice Senthilkumar Ramamoorthy has advised Ministers and MLAs not to accompany many people while making a visit to Hospitals. The Court further asked them to follow COVID protocol at all times even during inspections.
“It is pointed out that though the Chief Minister and the Ministers have a few government officials accompanying them, some MLAs come with a train of supporters who do not maintain any distancing norms. All concerned, including the hospitals and clinics that the MLAs visit for the purpose of looking into the conditions thereat or to oversee the treatment provided, should maintain the Covid protocol at all times.”
The Court has listed the matter on June 7, 2021, at 2.15 pm for the next hearing and hoped that "the vaccination drive and the awareness drive to administer vaccine is kept up and the superstitions and the unsubstantiated myths built around the vaccine are dispelled."
Case Details
Case: Suo Motu W.P.No.10486 of 2021
Quorum: Chief Justice Sanjib Banerjee and Justice Senthilkumar Ramamoorthy
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